Atma Ram Dubey vs State Of U.P. Thru Secy. And 5 ...
2016 Latest Caselaw 6807 ALL

Citation : 2016 Latest Caselaw 6807 ALL
Judgement Date : 4 November, 2016

Allahabad High Court

Atma Ram Dubey vs State Of U.P. Thru Secy. And 5 ... on 4 November, 2016

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 52597 of 2016
 

 
Petitioner :- Atma Ram Dubey
 
Respondent :- State Of U.P. Thru Secy. And 5 Others
 
Counsel for Petitioner :- Hridaya Narain Shukla,Rajeev Ratan Shukla
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav
 

 
Hon'ble Ran Vijai Singh,J.

Heard Sri Hridaya Narain Shukla, learned counsel for the petitioner, learned standing counsel appearing for the State - respondent and Sri R.B. Yadav, holding brief of Sri Manoj Kumar Yadav, learned counsel for the gaons sabha.

Matter does not relate to the encroachment over the gaon sabha land.

Put up this case on 9.11.2016 as fresh before appropriate Court.

Order Date :- 4.11.2016

Amit Mishra

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