Smt. Kamlesh vs State Of U.P.
2016 Latest Caselaw 6806 ALL

Citation : 2016 Latest Caselaw 6806 ALL
Judgement Date : 4 November, 2016

Allahabad High Court

Smt. Kamlesh vs State Of U.P. on 4 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 4125 of 2015
 

 
Appellant :- Smt. Kamlesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Brijesh Chandra Kaushik
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Karuna Nand Bajpayee,J.

Learned AGA is present.

Learned counsel for the applicant seeks adjournment.

List after six weeks.

Order Date :- 4.11.2016

shailesh

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