Siyaram vs Central Bureaue Of Investigation ...
2016 Latest Caselaw 6805 ALL

Citation : 2016 Latest Caselaw 6805 ALL
Judgement Date : 4 November, 2016

Allahabad High Court

Siyaram vs Central Bureaue Of Investigation ... on 4 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 50 of 2016
 

 
Appellant :- Siyaram
 
Respondent :- Central Bureaue Of Investigation Dehradun & Another
 
Counsel for Appellant :- Rakesh Kumar Srivastava
 
Counsel for Respondent :- G.A.,Gyan Prakash,Nazrul Islam Jafri
 

 
Hon'ble Karuna Nand Bajpayee,J.

There is illness slip of Sri Rakesh Kumar Srivastava, learned counsel for the appellant.

List after four weeks along with the connected matters.

Order Date :- 4.11.2016

shailesh

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