Rakesh Yadav @ Achhelal vs State Of U.P.
2016 Latest Caselaw 6795 ALL

Citation : 2016 Latest Caselaw 6795 ALL
Judgement Date : 4 November, 2016

Allahabad High Court

Rakesh Yadav @ Achhelal vs State Of U.P. on 4 November, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31051 of 2016
 

 
Applicant :- Rakesh Yadav @ Achhelal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Kumar Pal,Jitendra Kumar Singh
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Pramod Kumar Srivastava, J.

None is present on behalf of the applicant, to press this application. In spite of earlier order dated 25.10.2016 passed by this Court, the case has been listed before this Court.

It has been informed by the office that it is being listed because the case has not been released formally.

The case is released.

List on 11.11.20016, as fresh, before the appropriate Bench.

Order Date :- 04.11.2016.

Vinod.

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