Alok Kumar Singh vs State Of U.P. And 2 Others
2016 Latest Caselaw 6770 ALL

Citation : 2016 Latest Caselaw 6770 ALL
Judgement Date : 3 November, 2016

Allahabad High Court

Alok Kumar Singh vs State Of U.P. And 2 Others on 3 November, 2016

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 33272 of 2016
 

 
Applicant :- Alok Kumar Singh
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Lakshmi Kant Trigunait
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Yashwant Varma, J.

On the request of the learned counsel for the applicant, include in the list of fresh cases of the appropriate Court on 21st November, 2016.

Order Date :- 03.11.2016

Vinod.

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