Zaki Sultan vs State Of U.P. And Another
2016 Latest Caselaw 6766 ALL

Citation : 2016 Latest Caselaw 6766 ALL
Judgement Date : 3 November, 2016

Allahabad High Court

Zaki Sultan vs State Of U.P. And Another on 3 November, 2016

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 33319 of 2016
 

 
Applicant :- Zaki Sultan
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mohd. Akbar Shah Alam Kha
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Yashwant Varma, J.

This matter has wrongly been placed before this Court, accordingly the prayer is allowed to return the case to the Registry for including in the list of fresh cases before the appropriate Bench.

Order Date :- 03.11.2016

Vinod.

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