Abdul Wadood Khan vs State Of U.P.
2016 Latest Caselaw 6760 ALL

Citation : 2016 Latest Caselaw 6760 ALL
Judgement Date : 3 November, 2016

Allahabad High Court

Abdul Wadood Khan vs State Of U.P. on 3 November, 2016

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 33317 of 2016
 

 
Applicant :- Abdul Wadood Khan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ravindra Prakash Srivasta
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Yashwant Varma, J.

On the request of the learned counsel for the applicant, include in the list of fresh cases of the appropriate Court on 21st November, 2016.

Order Date :- 03.11.2016

Vinod.

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