Shama Parveen vs State Of U.P. And Anr.
2016 Latest Caselaw 6747 ALL

Citation : 2016 Latest Caselaw 6747 ALL
Judgement Date : 2 November, 2016

Allahabad High Court

Shama Parveen vs State Of U.P. And Anr. on 2 November, 2016

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL REVISION No. - 546 of 2016
 

 
Revisionist :- Shama Parveen
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Sumod Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Yashwant Varma, J.

As prayed, put up on 10.11.2016, in the additional cause list.

Order Date :- 02.11.2016

Vinod.

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