Jai Singh & 14 Others vs State Of U.P. & Another
2016 Latest Caselaw 6736 ALL

Citation : 2016 Latest Caselaw 6736 ALL
Judgement Date : 2 November, 2016

Allahabad High Court

Jai Singh & 14 Others vs State Of U.P. & Another on 2 November, 2016

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 31127 of 2016
 

 
Applicant :- Jai Singh & 14 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Hari Narayan Singh,A Kumar Srivastava
 
Counsel for Opposite Party :- G.A.,Rajiv Sawhni
 

 
Hon'ble Yashwant Varma, J.

As prayed, put up on 08.11.2016 in the additional cause list.

Order Date :- 2.11.2016

Vinod.

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