Vishwa Jat Maha Sangh, Mathura vs Sri Manvendra Singh, Secretary, ...
2016 Latest Caselaw 6735 ALL

Citation : 2016 Latest Caselaw 6735 ALL
Judgement Date : 2 November, 2016

Allahabad High Court

Vishwa Jat Maha Sangh, Mathura vs Sri Manvendra Singh, Secretary, ... on 2 November, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3644 of 2016
 

 
Applicant :- Vishwa Jat Maha Sangh, Mathura
 
Opposite Party :- Sri Manvendra Singh, Secretary, M.D.A., Mathura And Another
 
Counsel for Applicant :- Rajiv Sharma
 

 
Hon'ble Pankaj Naqvi,J.

Order on Impleadment Application No. 336116 of 2016

Impleadment Application filed today is taken on record.

Heard learned counsel for applicant.

Application is allowed.

Let necessary incorporation be carried out. Notice be issued to newly impleaded opposite parties, who may file their response on or before the next date.

List in the week commencing 19.12.2016.

Order Date :- 2.11.2016

Imroz

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