Ramesh Rai vs State Of U.P. And 3 Others
2016 Latest Caselaw 6723 ALL

Citation : 2016 Latest Caselaw 6723 ALL
Judgement Date : 2 November, 2016

Allahabad High Court

Ramesh Rai vs State Of U.P. And 3 Others on 2 November, 2016

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 24787 of 2016
 

 
Applicant :- Ramesh Rai
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Applicant :- Sanjeev Kumar Pandey,J.P. Singh,Prakash Chandra Srivastav
 
Counsel for Opposite Party :- G.A.,Rajesh Pratap Singh
 

 
Hon'ble Yashwant Varma, J.

As prayed, put up on 07.11.2016, in the additional cause list.

Order Date :- 2.11.2016

Vinod.

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