Atar Singh & Others vs State Of U.P. Thru' Chief Secy. & ...
2016 Latest Caselaw 3078 ALL

Citation : 2016 Latest Caselaw 3078 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Atar Singh & Others vs State Of U.P. Thru' Chief Secy. & ... on 26 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 43773 of 2003
 

 
Petitioner :- Atar Singh & Others
 
Respondent :- State Of U.P. Thru' Chief Secy. & Others
 
Counsel for Petitioner :- Yogesh Kumar Saxena
 
Counsel for Respondent :- C.S.C.,A. Gupta,P. Gupta
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. On 06.09.2011, this Court directed that this writ petition should be listed after decision of First Appeal Defective No. 747 of 2003.

2. Let it be listed alongwith aforesaid appeal, if not already decided after obtaining nomination from Hon'ble Acting Chief Justice, so that both matters may be decided together.

Order Date :- 26.5.2016

Pravin

Download the LatestLaws.com Mobile App