Citation : 2016 Latest Caselaw 2819 ALL
Judgement Date : 19 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 23265 of 2016 Petitioner :- Gend Lal And 2 Others Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Phool Chandra Singh,Sumitra Singh Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Learned Standing Counsel is granted two months time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.
List this case in the week commencing 08.08.2016.
Order Date :- 19.5.2016
AU
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