Shive Chandra Misra & Others vs The Union Of India & Others
2016 Latest Caselaw 2703 ALL

Citation : 2016 Latest Caselaw 2703 ALL
Judgement Date : 17 May, 2016

Allahabad High Court

Shive Chandra Misra & Others vs The Union Of India & Others on 17 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 37876 of 1997
 
Petitioner :- Shive Chandra Misra & Others
 
Respondent :- The Union Of India & Others
 
Counsel for Petitioner :- Lal Ji Sinha,N.L.Srivastava
 
Counsel for Respondent :- S.S.C.,
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Adjournment has been sought by Sri N.L. Srivastava, learned counsel for petitioners, on the ground of illness.

2. It is an old case and normally should not be adjourned but considering the factum of illness of learned counsel for petitioners we grant indulgence only for today and direct that this matter shall be taken up tomorrow i.e. on 18.05.2016.

3. We make it clear that on that date, this case shall not be adjourned at the instance of counsel of petitioners.

Order Date :- 17.5.2016

Pravin

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