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Surendra Kumar Sharma vs State Of U.P. And Another
2016 Latest Caselaw 2690 ALL

Citation : 2016 Latest Caselaw 2690 ALL
Judgement Date : 17 May, 2016

Allahabad High Court
Surendra Kumar Sharma vs State Of U.P. And Another on 17 May, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 22427 of 2016
 

 
Petitioner :- Surendra Kumar Sharma
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Praveen Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Ashish Mishra has put in appearance on behalf of respondent no.2. He may file counter affidavit within two months. Rejoinder affidavit, if any, may be filed within a week thereafter.

List after expiry of the aforesaid period showing the name of Sri Praval Tripathi as counsel for the petitioner.

Order Date :- 17.5.2016

AU

 

 

 
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