Kanhaiya Lal And Others vs State Of U.P. & Another
2016 Latest Caselaw 2658 ALL

Citation : 2016 Latest Caselaw 2658 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Kanhaiya Lal And Others vs State Of U.P. & Another on 16 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 20
 

 
Case :- APPLICATION U/S 482 No. - 28832 of 2010
 

 
Applicant :- Kanhaiya Lal And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Aashish Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar, J.

The case is called out in the revised list.

None is present to press this application on behalf of applicants.

The facts of the matter shows that case might have been infructuous.

Therefore, the application is dismissed as infructuous.

Interim order, if any, is vacated.

Order Date :- 16.05.2016.

Vinod.

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