Sardar Singh And Another vs State Of U.P. And Another
2016 Latest Caselaw 2653 ALL

Citation : 2016 Latest Caselaw 2653 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Sardar Singh And Another vs State Of U.P. And Another on 16 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 20
 

 
Case :- APPLICATION U/S 482 No. - 3496 of 2012
 

 
Applicant :- Sardar Singh And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Lalit Kumar Shukla,Rajiv Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Abhai Kumar, J.

The case is called out in the revised list.

None is present to press this application on behalf of applicants.

The facts of the matter shows that case might have been infructuous.

Therefore, the application is dismissed as infructuous.

Interim order, if any, is vacated.

Order Date :- 16.05.2016.

Vinod.

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