Citation : 2016 Latest Caselaw 2651 ALL
Judgement Date : 16 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 20 Case :- APPLICATION U/S 482 No. - 3409 of 2012 Applicant :- Mukesh Kumar Opposite Party :- State Of U.P. And Another Counsel for Applicant :- K.M. Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Abhai Kumar, J.
The case is called out in the revised list.
None is present to press this application on behalf of applicant.
The facts of the matter shows that case might have been infructuous.
Therefore, the application is dismissed as infructuous.
Interim order, if any, is vacated.
Order Date :- 16.05.2016.
Vinod.
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