Middu Khan vs Union Of India And 4 Others
2016 Latest Caselaw 2634 ALL

Citation : 2016 Latest Caselaw 2634 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Middu Khan vs Union Of India And 4 Others on 16 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 22101 of 2016
 

 
Petitioner :- Middu Khan
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Ravindra Pal Singh Kashy,Ajay Kumar Srivastava
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner prays for and is granted three weeks time to file an amendment application.

Put up this case on 25.05.2016 as supplementary fresh.

Order Date :- 16.5.2016

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