Arun Kumar Mishra And 3 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 2627 ALL

Citation : 2016 Latest Caselaw 2627 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Arun Kumar Mishra And 3 Others vs State Of U.P. And 3 Others on 16 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 14374 of 2016
 

 
Petitioner :- Arun Kumar Mishra And 3 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anand Kumar Pandey,G.K. Singh
 
Counsel for Respondent :- C.S.C.,Mata Prasad,P.K. Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up day after tomorrow.

Order Date :- 16.5.2016

Download the LatestLaws.com Mobile App