Ved Prakash vs U.P. Public Service Commission, ...
2016 Latest Caselaw 2619 ALL

Citation : 2016 Latest Caselaw 2619 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Ved Prakash vs U.P. Public Service Commission, ... on 16 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 15650 of 2016
 

 
Petitioner :- Ved Prakash
 
Respondent :- U.P. Public Service Commission, Tru' Secretary
 
Counsel for Petitioner :- Sant Sharan Upadhyay,Sadhna Upadhyaya
 
Counsel for Respondent :- Nisheeth Yadav,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 16.5.2016

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