Pravesh Kumar And 4 Others vs Union Of India Thur. Prin. Sec. And ...
2016 Latest Caselaw 2615 ALL

Citation : 2016 Latest Caselaw 2615 ALL
Judgement Date : 16 May, 2016

Allahabad High Court

Pravesh Kumar And 4 Others vs Union Of India Thur. Prin. Sec. And ... on 16 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 14274 of 2016
 

 
Petitioner :- Pravesh Kumar And 4 Others
 
Respondent :- Union Of India Thur. Prin. Sec. And 3 Others
 
Counsel for Petitioner :- Swati Agrawal,Phoolbadan Yadav
 
Counsel for Respondent :- C.S.C.,Not Known,O.P.S.Rathore,Om Pratap Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 16.5.2016

Download the LatestLaws.com Mobile App