Shailendra Kumar Misra vs State Of U.P. Thru Secy. Sec. ...
2016 Latest Caselaw 2454 ALL

Citation : 2016 Latest Caselaw 2454 ALL
Judgement Date : 10 May, 2016

Allahabad High Court

Shailendra Kumar Misra vs State Of U.P. Thru Secy. Sec. ... on 10 May, 2016

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5116 of 2007
 

 
Petitioner :- Shailendra Kumar Misra
 
Respondent :- State Of U.P. Thru Secy. Sec. Education & 6 Ors.
 
Counsel for Petitioner :- Y.K. Mishra
 
Counsel for Respondent :- C.S.C.,Dr.R.S.Pande
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

The writ petition is dismissed vide order of date passed on separate sheets contained in Writ Petition No. 2642 (S/S) of 1999 : Shailendra Kumar Misra Vs. The State of Uttar Pradesh and others.

Order Date :- 10.5.2016

Ajit/-

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