M/S. Krishna Industries vs The National Small Industries ...
2016 Latest Caselaw 2428 ALL

Citation : 2016 Latest Caselaw 2428 ALL
Judgement Date : 10 May, 2016

Allahabad High Court

M/S. Krishna Industries vs The National Small Industries ... on 10 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 23958 of 1997
 

 
Petitioner :- M/S. Krishna Industries
 
Respondent :- The National Small Industries Corporation And Others
 
Counsel for Petitioner :- W.H.Khan,Ajeet Singh,P.R.Ganguli
 
Counsel for Respondent :- S.C.,Ratnakar Bharti
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As requested on behalf of petitioner, put up on 16.05.2016.

Order Date :- 10.5.2016

Pravin

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