Citation : 2016 Latest Caselaw 2412 ALL
Judgement Date : 9 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 3429 of 2015 Appellant :- Radheshyam And 2 Others Respondent :- State Of U.P. Counsel for Appellant :- K.S. Chahar Counsel for Respondent :- Govt.Advocate Hon'ble Pratyush Kumar,J.
List after summer vacation.
Order Date :- 9.5.2016
G.S
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