Raju vs State Of U.P.
2016 Latest Caselaw 2398 ALL

Citation : 2016 Latest Caselaw 2398 ALL
Judgement Date : 9 May, 2016

Allahabad High Court

Raju vs State Of U.P. on 9 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 5077 of 2015
 

 
Appellant :- Raju
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.B. Sahai,Amrish Sahai
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

This case is passed over for the day on the ground of illness of Sri R.B. Sahai, learned counsel for the appellant.

List in the next cause list.

Order Date :- 9.5.2016

G.S

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