Rajesh vs State Of U.P.
2016 Latest Caselaw 2388 ALL

Citation : 2016 Latest Caselaw 2388 ALL
Judgement Date : 9 May, 2016

Allahabad High Court

Rajesh vs State Of U.P. on 9 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 1781 of 2015
 

 
Appellant :- Rajesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Parmeshwar Kr. Chaudhary,A.P. Mishra,Jitendra Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

Counter affidavit filed on behalf of State is taken on record.

As prayed by learned counsel for the appellant, list in the next cause list.

Order Date :- 9.5.2016

G.S

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