Shamim Ahmad @ Samunder & Others vs State Of U.P. & Another
2016 Latest Caselaw 2374 ALL

Citation : 2016 Latest Caselaw 2374 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Shamim Ahmad @ Samunder & Others vs State Of U.P. & Another on 6 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 46 of 2013
 

 
Revisionist :- Shamim Ahmad @ Samunder & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- J.H. Khan,Gulrez Khan,W.H. Khan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar, J.

On the illness slip of Sri J. H. Khan, counsel for the revisionist, the case is passed over for the day.

List on 13th May, 2016, as peremptorily.

Order Date :- 6.5.2016

Vinod.

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