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Veermati vs State Of U.P.And Others
2016 Latest Caselaw 2340 ALL

Citation : 2016 Latest Caselaw 2340 ALL
Judgement Date : 6 May, 2016

Allahabad High Court
Veermati vs State Of U.P.And Others on 6 May, 2016
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 3204 of 2004
 

 
Revisionist :- Veermati
 
Opposite Party :- State Of U.P.And Others
 
Counsel for Revisionist :- Dharmendra Singhal
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. As requested by learned counsel for revisionist, passed over for the day.

2. List peremptorily in the next cause list.

Order Date :- 6.5.2016

Pravin

 

 

 
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