Citation : 2016 Latest Caselaw 2339 ALL
Judgement Date : 6 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL REVISION No. - 2932 of 2004 Revisionist :- Sandeep Khanna Opposite Party :- State Of U.P. And Others Counsel for Revisionist :- Ajay Dubey,Kamini Pandey Counsel for Opposite Party :- Govt. Advocate,Ashutosh Tripathi,S.R. Verma Hon'ble Sudhir Agarwal,J.
1. Passed over for the day on account of illness of Sri Ajay Dubey, learned counsel for revisionist.
2. List peremptorily in the next cause list.
Order Date :- 6.5.2016
Pravin
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