Smt. Indrawati vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 2328 ALL

Citation : 2016 Latest Caselaw 2328 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Smt. Indrawati vs State Of U.P. And 3 Ors. on 6 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 439 of 2016
 

 
Appellant :- Smt. Indrawati
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Appellant :- Krishna Kumar Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

As prayed, list this case on 17.5.2016 as unlisted.

Order Date :- 6.5.2016

Sanjeev

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