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Nilesh Datt Panday vs State Of U.P. And 4 Others
2016 Latest Caselaw 2322 ALL

Citation : 2016 Latest Caselaw 2322 ALL
Judgement Date : 6 May, 2016

Allahabad High Court
Nilesh Datt Panday vs State Of U.P. And 4 Others on 6 May, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 3001 of 2016
 

 
Petitioner :- Nilesh Datt Panday
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Anil Kumar,Ashish Kumar,Mukesh Dhar Dwivedi
 
Counsel for Respondent :- C.S.C.,Arun Kumar
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Heard learned counsel for the petitioner and the learned Standing Counsel at length.

Learned counsel for the petitioner wants to cite some cases.

Put up this case in the additional cause list on 24.05.2016.

Order Date :- 6.5.2016

AU

 

 

 
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