Annapurna Devi vs State Of U.P. And 4 Others
2016 Latest Caselaw 2238 ALL

Citation : 2016 Latest Caselaw 2238 ALL
Judgement Date : 4 May, 2016

Allahabad High Court

Annapurna Devi vs State Of U.P. And 4 Others on 4 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 2503 of 2016
 

 
Petitioner :- Annapurna Devi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Manish Kumar Srivastav,Ranjan Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list among top ten cases with liberty to make mention on the next date to take up the case out of turn.

Order Date :- 4.5.2016

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