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Shamsher Bahadur Singh vs Gyan Chandra Lohar And Others
2016 Latest Caselaw 2225 ALL

Citation : 2016 Latest Caselaw 2225 ALL
Judgement Date : 4 May, 2016

Allahabad High Court
Shamsher Bahadur Singh vs Gyan Chandra Lohar And Others on 4 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 711 of 2011
 

 
Appellant :- Shamsher Bahadur Singh
 
Respondent :- Gyan Chandra Lohar And Others
 
Counsel for Appellant :- Pradeep Kumar Rai
 
Counsel for Respondent :- A.K. Shukla
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 4.5.2016

Sanjeev

 

 

 
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