Citation : 2016 Latest Caselaw 2223 ALL
Judgement Date : 4 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 888 of 2014 Appellant :- Smt. Krishna Devi Respondent :- Ashok Kumar Counsel for Appellant :- Bharat Pratap Singh Counsel for Respondent :- Pankaj Agaral Hon'ble Pramod Kumar Srivastava,J.
List this case in the next cause list.
Interim order, if any, is extended till the next date of listing.
Order Date :- 4.5.2016
Sanjeev
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