Naushaad Kureshi vs State Of U.P.
2016 Latest Caselaw 2219 ALL

Citation : 2016 Latest Caselaw 2219 ALL
Judgement Date : 4 May, 2016

Allahabad High Court

Naushaad Kureshi vs State Of U.P. on 4 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10437 of 2016
 

 
Applicant :- Naushaad Kureshi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohit Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar, J.

Counter affidavit on behalf of State and supplementary affidavit on behalf of applicant, filed today, are taken on record.

On the request of learned counsel for the applicant, the case passed over for the day.

List in the next cause list.

Order Date :- 4.5.2016

Vinod.

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