State Of U.P. vs Guddu S/O Sharif Khan & Others
2016 Latest Caselaw 2196 ALL

Citation : 2016 Latest Caselaw 2196 ALL
Judgement Date : 3 May, 2016

Allahabad High Court

State Of U.P. vs Guddu S/O Sharif Khan & Others on 3 May, 2016

Bench: Shashi Kant Gupta, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- GOVERNMENT APPEAL No. - 8716 of 2008
 

 
Appellant :- State Of U.P.
 
Respondent :- Guddu S/O Sharif Khan & Others
 
Counsel for Appellant :- D.R. Chaudhary
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Kaushal Jayendra Thaker,J.

In pursuance of the order of this court dated 16.2.2016 the accused respondents No.4 to 6 are present in person before this Court today and have been duly identified by their counsel Sri Vikas Tripathi.

List in due course.

The accused respondents Nos.4 to 6 need not appear again in person before this Court unless otherwise directed.

Order Date :- 3.5.2016

Irshad

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