The National Insurance Co. Ltd. ... vs Smt. Prabha Devi & 7 Others
2016 Latest Caselaw 2173 ALL

Citation : 2016 Latest Caselaw 2173 ALL
Judgement Date : 3 May, 2016

Allahabad High Court

The National Insurance Co. Ltd. ... vs Smt. Prabha Devi & 7 Others on 3 May, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2739 of 2015
 

 
Appellant :- The National Insurance Co. Ltd. Thru' Its Sr. Divl. Manager
 
Respondent :- Smt. Prabha Devi & 7 Others
 
Counsel for Appellant :- Pankaj Rai
 
Counsel for Respondent :- Rajeev Pandey
 

 
Hon'ble Arun Tandon,J.

Hon'ble Abhai Kumar,J.

On the request of the learned counsel for the parties, put up on 10.05.2016 along with record of the court below.

Order Date :- 3.5.2016

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