Sriram vs State Of U.P.
2016 Latest Caselaw 2137 ALL

Citation : 2016 Latest Caselaw 2137 ALL
Judgement Date : 2 May, 2016

Allahabad High Court

Sriram vs State Of U.P. on 2 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 2604 of 2011
 

 
Appellant :- Sriram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashok Kumar,Ashok Srivastava,B.K. Tripathi,Dileep Kumar Srivastava,R.C.Maurya,Rajesh Yadav,Rajul Bhargava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

As prayed by learned A.G.A, list on 5.5.2016 in the additional cause list at 2.00 p.m.

Order Date :- 2.5.2016

G.S

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