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M/S Super Brickfield vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 996 ALL

Citation : 2016 Latest Caselaw 996 ALL
Judgement Date : 18 March, 2016

Allahabad High Court
M/S Super Brickfield vs State Of U.P. And 3 Ors. on 18 March, 2016
Bench: Tarun Agarwala, Vinod Kumar Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT TAX No. - 272 of 2016
 

 
Petitioner :- M/S Super Brickfield
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Neeraj Kumar,Ashish Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vinod Kumar Misra,J.

Connect with Writ Tax No.810 of 2015.

Learned Standing Counsel may file a counter affidavit within three weeks.

List thereafter.

Order Date :- 18.3.2016

IB

(Vinod Kumar Misra,J)                         (Tarun Agarwala,J)

 

 

 
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