Dharmendra @ Monu vs State Of U.P.
2016 Latest Caselaw 97 ALL

Citation : 2016 Latest Caselaw 97 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Dharmendra @ Monu vs State Of U.P. on 8 March, 2016

Bench: Arvind Kumar Tripathi, Arvind Kumar Mishra-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 4940 of 2006
 

 
Appellant :- Dharmendra @ Monu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pradeep Chauhan,A.K.Tewari,Anubhav Chandra,Apul Misra,Govind Saran Hajela,Hemant Kumar,Rajeev Trivedi,Satish Trivedi,Yogesh Kumar Saxena
 
Counsel for Respondent :- Govt. Advocate,Adarsh Kumar,B.N. Rai,Poonam Srivastava
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Arvind Kumar Mishra-I,J.

This is the third bail application dated 18.09.2014.

The paper book is already ready.

There is no new ground, hence, at this stage it is not a fit case for bail. The present third bail application is hereby rejected.

Let the appeal be listed for final hearing in the week commencing 18.04.2016.

Order Date :- 8.3.2016

M/A.

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