Smt. Ranno Devi Gupta vs State Of U.P. And 2 Others
2016 Latest Caselaw 96 ALL

Citation : 2016 Latest Caselaw 96 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Smt. Ranno Devi Gupta vs State Of U.P. And 2 Others on 8 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 10613 of 2016
 

 
Petitioner :- Smt. Ranno Devi Gupta
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Kunwar Bhadur Dixit
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Judgment is reserved.

Order Date :- 8.3.2016

S.Sharma

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