Abdul Razzaq vs State Of Up
2016 Latest Caselaw 936 ALL

Citation : 2016 Latest Caselaw 936 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Abdul Razzaq vs State Of Up on 18 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 2201 of 2016
 

 
Applicant :- Abdul Razzaq
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Pradeep Kumar,Alok Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned A.G.A put up on 1.4.2016 as fresh case.

In the meantime learned A.G.A may seek instruction in the matter.

Order Date :- 18.3.2016

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