Ghan Shyam Lal Gupta And Another vs State Of U.P. Thru The ...
2016 Latest Caselaw 892 ALL

Citation : 2016 Latest Caselaw 892 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Ghan Shyam Lal Gupta And Another vs State Of U.P. Thru The ... on 17 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 1899 of 2014
 

 
Petitioner :- Ghan Shyam Lal Gupta And Another
 
Respondent :- State Of U.P. Thru The Prin.Secy.Irrigation Deptt.Lko.& Ors.
 
Counsel for Petitioner :- G.K. Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

List for final disposal at an early date.

Order Date :- 17.3.2016

Santosh/-

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