Mohammad Imtiyaz vs State Of U.P.
2016 Latest Caselaw 792 ALL

Citation : 2016 Latest Caselaw 792 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Mohammad Imtiyaz vs State Of U.P. on 17 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 179 of 2016
 

 
Applicant :- Mohammad Imtiyaz
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abdul Rafey Siddiqui
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list after two weeks.

Order Date :- 17.3.2016

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