Gulam Imajuddin And Ors. vs The State Of U.P. Through Its ...
2016 Latest Caselaw 753 ALL

Citation : 2016 Latest Caselaw 753 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Gulam Imajuddin And Ors. vs The State Of U.P. Through Its ... on 16 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 1665 of 2011
 

 
Petitioner :- Gulam Imajuddin And Ors.
 
Respondent :- The State Of U.P. Through Its Principal Secy.
 
Counsel for Petitioner :- Rakesh Kumar Srivastava,Smt.Seema Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Learned counsel for petitioners prays for and is granted two weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 16.3.2016

Santosh/-

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