Uma Shanker Agrahari vs State Of U.P. Through Prin. Secy. ...
2016 Latest Caselaw 751 ALL

Citation : 2016 Latest Caselaw 751 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Uma Shanker Agrahari vs State Of U.P. Through Prin. Secy. ... on 16 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 874 of 2014
 

 
Petitioner :- Uma Shanker Agrahari
 
Respondent :- State Of U.P. Through Prin. Secy. Madhyamik Shiksha Lko. & O
 
Counsel for Petitioner :- Anand Mani Tripathi
 
Counsel for Respondent :- C.S.C.,Vivek Tripathi
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the reported illness of Mr. Vivek Tripathi, learned counsel for opposite party.

List again.

Order Date :- 16.3.2016

Santosh/-

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