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U.P. Samaj Kalyan Nirman Nigam ... vs M/S Biyani Wood Craft Pvt. Ltd.
2016 Latest Caselaw 733 ALL

Citation : 2016 Latest Caselaw 733 ALL
Judgement Date : 16 March, 2016

Allahabad High Court
U.P. Samaj Kalyan Nirman Nigam ... vs M/S Biyani Wood Craft Pvt. Ltd. on 16 March, 2016
Bench: Sudhir Agarwal, Rakesh Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 401 of 2008
 

 
Appellant :- U.P. Samaj Kalyan Nirman Nigam Limited
 
Respondent :- M/S Biyani Wood Craft Pvt. Ltd.
 
Counsel for Appellant :- Vivek Singh
 
Counsel for Respondent :- A.N. Bhargava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

As requested list in the next cause list.

Order Date :- 16.3.2016

Pravin

 

 

 
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