Amar Singh And Others vs Dharmpal Singh And Others
2016 Latest Caselaw 714 ALL

Citation : 2016 Latest Caselaw 714 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Amar Singh And Others vs Dharmpal Singh And Others on 16 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 129 of 2009
 

 
Appellant :- Amar Singh And Others
 
Respondent :- Dharmpal Singh And Others
 
Counsel for Appellant :- Raj Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. Steps taken.

2. Office shall verify and proceed accordingly.

Order Date :- 16.3.2016

Pravin

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