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Km. Subhi Thru Maternal Grand ... vs State Of U.P.Thru ...
2016 Latest Caselaw 684 ALL

Citation : 2016 Latest Caselaw 684 ALL
Judgement Date : 16 March, 2016

Allahabad High Court
Km. Subhi Thru Maternal Grand ... vs State Of U.P.Thru ... on 16 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 1213 of 2016
 

 
Petitioner :- Km. Subhi Thru Maternal Grand Father Shri Niwas Pandey
 
Respondent :- State Of U.P.Thru Secy.(Home)U.P.Lko.And Ors.
 
Counsel for Petitioner :- Aditya Narayan,Manoj Kumar Mishra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the petitioner, list after two weeks.

Order Date :- 16.3.2016

Jitendra

 

 

 
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